No additional pupil shall, without the sanction of the District Educational Officer, be admitted to a class when there are already 40 pupils upon the rolls in the class unless the class is thereupon divided into sections. No section of a class should have more than 40 pupils upon the rolls.The powers regarding sanction of excess admissions in secondary schools have been delegated to the District Educational Officer in the case of Boys' High Schools and Inspectresses of Girls' Schools in the case of girls' schools.(G. O. Ms. No. 121178/E3/65-2, Education, dated the 7th March 1966)Site, Dimensional Sketch and Accommodation
