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Bombay High Court

Sunita Ranchoddas Tapadiya And Ors vs Ballabh R Lohiya And Anr on 20 September, 2022

Author: S. G. Dige

Bench: S. G. Dige

                                        1                  225- F.A. 2055-2012.odt




       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD
                       FIRST APPEAL NO. 2055 OF 2012

SMT. SUNITA RANCHODDAS TAPADIYA
VERSUS
MR. BALLABH R LOHIYA AND OTHERS

                                 WITH

               FIRST APPEAL NO. 2056 OF 2012

SMT. RAJESHREE GILDA AND OTHERS
VERSUS
MR. BALLABH R LOHIYA AND OTHERS


                                CORAM : S. G. DIGE, J.

DATE : 20.09.2022 PER COURT :-

None present for the appellants.

2. Adjourned to 21st October, 2022.

( S.G. DIGE,) JUDGE ysk ::: Uploaded on - 23/09/2022 ::: Downloaded on - 23/09/2022 13:22:34 :::