Bombay High Court
Sunita Ranchoddas Tapadiya And Ors vs Ballabh R Lohiya And Anr on 20 September, 2022
Author: S. G. Dige
Bench: S. G. Dige
1 225- F.A. 2055-2012.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
FIRST APPEAL NO. 2055 OF 2012
SMT. SUNITA RANCHODDAS TAPADIYA
VERSUS
MR. BALLABH R LOHIYA AND OTHERS
WITH
FIRST APPEAL NO. 2056 OF 2012
SMT. RAJESHREE GILDA AND OTHERS
VERSUS
MR. BALLABH R LOHIYA AND OTHERS
CORAM : S. G. DIGE, J.
DATE : 20.09.2022 PER COURT :-
None present for the appellants.
2. Adjourned to 21st October, 2022.
( S.G. DIGE,) JUDGE ysk ::: Uploaded on - 23/09/2022 ::: Downloaded on - 23/09/2022 13:22:34 :::