Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 328] [Entire Act] State of Chattisgarh - Subsection Section 328(1) in The Chhattisgarh Municipal Corporation Act, 1956 (1)No person shall make or lay out any new street or erect any building or either side thereof otherwise than in accordance with the direction of the Commissioner under Section 327.
