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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(m) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(m)'market functionary' means a dealer, broker, commission agent, buyer, palledar, processor, stockist, cold storage, operator, trader, weighman and such other person as may be declared by notification under the bye-laws, to be a market functionary;