Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The TRAI (Levy of Fees and Other Charges for Tariff Plans) Regulation, 2002 5. Explanatory memorandum .-This regulation contains at Annexure A, an Explanation Memorandum to explaining the background and reasons for issuing this regulation.SECTION VI
