Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 13 in The U.P. Debt Relief Act, 1977 13. Certain provisions to apply to small farmers. - The provisions of Section 9 shall mutatis mutandis apply to a small farmer as they apply to a debtor.
