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State of Bihar - Section

Section 9 in Bihar Land Mutation Rules, 2012

9. Issuance of correction slip

-Cases in which mutations have been allowed, the Circle Officer shall issue correction slip in four copies to give effect to his order for mutation in Form-XIV within 3 working days of the order for mutation. One copy of the correction slip shall be enclosed in the case record, two copies shall be given to the Karmachari of the concerned halka, while the last copy shall be sent to the petitioner either through post or through messenger. The Karmachari shall make necessary alteration in the entries of the Continuous Khatian, Tenants' Ledger (Register) and Khesra Register to give effect to the order of the Circle Officer for the mutation of the land in question as reflected in the correction slip.