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[Cites 0, Cited by 0] [Section 1A(1)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(1)(c) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

(c)"associated-piping" means the pipeline from the suction point in a cargo tank to the shore connection used for unloading the cargo and includes ship's piping, pumps and filters which are in open connection with the cargo unloading line;