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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(iii) in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003

(iii)"Competent Officer" means Asst. Mining Officer/Distt. Mining Officer/ Geologist posted as Mining Officer in district and any other officer authorised by the State Government.