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Himachal Pradesh High Court

Tuli Ram @ Tulsia vs . Parveen Kumar on 26 August, 2022

Author: Virender Singh

Bench: Virender Singh

Tuli Ram @ Tulsia vs. Parveen Kumar .

CMP(M) No. 920 of 2021 26.08.2022 Present: Mr. Atul Jhingan, Advocate, for the applicant/ appellant.

Mr. Pranshul Verma, Advocate, vice Mr. Vishal Verma, Advocate, for the respondent.

Reply is stated to have been filed, however, the same is not on record. Registry is directed to trace and place the same on record, if in order. Rejoinder, if any, be filed within a period of two weeks.

List on 16.09.2022.

(Virender Singh) Judge August 26, 2022 (vinod) ::: Downloaded on - 26/08/2022 20:09:11 :::CIS