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Calcutta High Court

Parle Products Private Limited ... vs Itc Limited And Anr on 18 May, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OCD-8
                         IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL SIDE
                               [Commercial Division]


                                  IPDTMA/24/2023

            PARLE PRODUCTS PRIVATE LIMITED (OA/41/2012/TM/KOL)
                                    VS
                           ITC LIMITED AND ANR


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR
   Date : 18th May, 2023

                                                                          Appearance:
                                                           Mr. Nandalal Singhania, Adv.
                                                          Ms.Sanchita Barman Roy, Adv.
                                                                  ..for the respondents.

The Court:- The respondent authorities are represented. None appears on behalf of the appellant nor is any accommodation prayed for on their behalf.

This matter has been received upon transfer from the IPAB pursuant to the enactment of the Tribunals Reform Act, 2021.

The Commercial Appellate Division of this Court is also directed to issue notices on both the parties prior to the returnable date and file a Report.

Liberty is granted to the parties to pray for early hearing upon notice to the other side.

As a matter of convenience, the appellant is also directed to issue a notice on the respondent authorities.

Let this matter appear in the Monthly List of July, 2023.

(RAVI KRISHAN KAPUR, J.) D.Ghosh