Calcutta High Court
Parle Products Private Limited ... vs Itc Limited And Anr on 18 May, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OCD-8
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
[Commercial Division]
IPDTMA/24/2023
PARLE PRODUCTS PRIVATE LIMITED (OA/41/2012/TM/KOL)
VS
ITC LIMITED AND ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 18th May, 2023
Appearance:
Mr. Nandalal Singhania, Adv.
Ms.Sanchita Barman Roy, Adv.
..for the respondents.
The Court:- The respondent authorities are represented. None appears on behalf of the appellant nor is any accommodation prayed for on their behalf.
This matter has been received upon transfer from the IPAB pursuant to the enactment of the Tribunals Reform Act, 2021.
The Commercial Appellate Division of this Court is also directed to issue notices on both the parties prior to the returnable date and file a Report.
Liberty is granted to the parties to pray for early hearing upon notice to the other side.
As a matter of convenience, the appellant is also directed to issue a notice on the respondent authorities.
Let this matter appear in the Monthly List of July, 2023.
(RAVI KRISHAN KAPUR, J.) D.Ghosh