Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(6) in The Orissa Secretariat Service Rules, 1980 (6)Subject to Sub-rule (4) the list approved by Government under Sub-rule (3) shall remain in force until it is further reviewed under these rules.
