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[Cites 0, Cited by 71] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(iv) in The Prevention Of Food Adulteration Act, 1954

(iv)any article of food the sale of which is for the time being prohibited by the Food (Health) Authority [in the interest of public health;][*] [ The word " or" omitted by Act 34 of 1976, Section 6 (w.e.f. 1-4-1976).]