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State of Haryana - Section

Section 28 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

28. Leave passes may be withdrawn. [Section 16(1)].

- Any leave pass granted under Rules 20, 21 and 22 may, at any time, be withdrawn by the authority granting it or by the Superintendent of Police or Special Officer, if any, and the leave granted shall stand cancelled.Transfer under Section 12