Section 3(2)(b) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)the nature of the [ xxx ] [Omitted by Act 35 of 2002. w.e.f. 01.09.2003.] title to the land (copy of title deed to be annexed);

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