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State of Bihar - Section

Section 104 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

104. Comparison of cess and sayer collections with Treasury Accountants' registers.

- A comparison must be made at least once in every year between the khasmahal department figures for cess and sayer collections in estates held under direct management and the figures shown in the Treasury Accountant's registers, and a certificate must be given at the foot of half yearly return I whether this has or has not been done in the half-year under report.