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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(d) in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005

(d)limit the amount of annual incremental risk weighted guarantees to 90 per cent of the TRR in the year preceding the current year: