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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(a) in Andhra Pradesh (Telangana Area) Money Lenders Act, 1349F

(a)The Collector may take action under sub section (1) either of his own motion or on the application of an interested party: