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Supreme Court - Daily Orders

Suhara vs Muhammed Jaleel on 7 May, 2019

Bench: L. Nageswara Rao, M.R. Shah

     ITEM NO.35                                 COURT NO.13                     SECTION XI-A

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).10984-10985/2019

     (Arising out of impugned final judgment and order dated 10-04-2019
     in MATAP No.182/2019 10-04-2019 in MATAP No.198/2019 passed by the
     High Court Of Kerala At Ernakulam)

     SUHARA & ORS.                                                              Petitioner(s)

                                                       VERSUS

     MUHAMMED JALEEL                                                            Respondent(s)
     (FOR ADMISSION and I.R.)

     Date : 07-05-2019 These petitions were called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE L. NAGESWARA RAO
                               HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)                     Mr. Thomas P.Joseph,Sr.Adv.
                                           Mr. K.Parameshwar, AOR
                                           Mr. M.V.Mukunda,Adv.

     For Respondent(s)                     Mr. Zulfiker Ali P.S, AOR
                                           Mr. Faisal M. Aboobacker,Adv.
                                           Ms. Lakshmi Sree Puthenpurackal,Adv.


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

We see no reason to interfere in the matter.

The Special Leave Petitions are accordingly, dismissed. Pending applications, if any stand disposed of.

Signature Not Verified

(B.Parvathi) (Kailash Chander) Digitally signed by BALA PARVATHI Date: 2019.05.08 Court Master Assistant Registrar 17:45:19 IST Reason: