Supreme Court - Daily Orders
Suhara vs Muhammed Jaleel on 7 May, 2019
Bench: L. Nageswara Rao, M.R. Shah
ITEM NO.35 COURT NO.13 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).10984-10985/2019
(Arising out of impugned final judgment and order dated 10-04-2019
in MATAP No.182/2019 10-04-2019 in MATAP No.198/2019 passed by the
High Court Of Kerala At Ernakulam)
SUHARA & ORS. Petitioner(s)
VERSUS
MUHAMMED JALEEL Respondent(s)
(FOR ADMISSION and I.R.)
Date : 07-05-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Thomas P.Joseph,Sr.Adv.
Mr. K.Parameshwar, AOR
Mr. M.V.Mukunda,Adv.
For Respondent(s) Mr. Zulfiker Ali P.S, AOR
Mr. Faisal M. Aboobacker,Adv.
Ms. Lakshmi Sree Puthenpurackal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to interfere in the matter.
The Special Leave Petitions are accordingly, dismissed. Pending applications, if any stand disposed of.
Signature Not Verified(B.Parvathi) (Kailash Chander) Digitally signed by BALA PARVATHI Date: 2019.05.08 Court Master Assistant Registrar 17:45:19 IST Reason: