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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 46(1)(iv) in Arunachal Pradesh Panchayat Raj Act, 1997

(iv)a conservancy rate, where arrangement for cleaning private latrines, urinals and cesspools is made by the Gram Panchayat within its jurisdiction;