Madhya Pradesh High Court
Smt. Swati vs The State Of Madhya Pradesh on 21 March, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 6107 of 2022 (SMT. SWATI Vs THE STATE OF MADHYA PRADESH) Dated : 21-03-2022 Shri. Praveer Porwal, learned counsel for the applicant. Shri. Govind Purohit, learned GA for State.
At the request of learned counsel for applicant, list in the next week.
(VIJAY KUMAR SHUKLA)
JUDGE
VM
Signature Not Verified
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SAN VARGHESE
MATHEW
Date: 2022.03.21
18:31:18 IST