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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(2)(b) in The Delhi Co-operative Societies Rules, 2007

(b)Administrative expenditure on the maintenance of office of the Co-operative Education Fund, salary of staff, maintenance and purchase of vehicle, conveyance charges, overtime allowance, honorarium to the officers and official meeting expenses etc;