Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ii) in The Sugar (Price Determination for 2009-2010 Production) Amendment (2) Order, 2011 (ii)against serial No. 11 relating to Adinath Sahakar Sakhar Kharkhana Ltd., Lave Bhalwani, Teh. Karmala, Distt. Sholapur shall be substituted by Shri Adinath Sahakari Sakhar Kharkhana Ltd., Lave Bhalwani, Teh. Karmala, Distt. Sholapur.
