Gujarat High Court
Abg Cement Limited vs Krishak Bharti Cooperative Limited on 29 June, 2018
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/LPA/746/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 746 of 2018
In SPECIAL CIVIL APPLICATION NO. 5774 of 2017
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ABG CEMENT LIMITED
Versus
KRISHAK BHARTI COOPERATIVE LIMITED
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Appearance:
MR PREMAL R JOSHI(1327) for the PETITIONER(s) No. 1
MR SHALIN MEHTA, SENIOR ADVOCATE for the RESPONDENT(s) No.
1,2,3,4,5
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 29/06/2018
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Notice returnable on 23rd July, 2018. Direct service is permitted.
(R.SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J) A.M. PIRZADA Page 1 of 1