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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 40(3) in Arunachal Pradesh Municipal Election Rules, 2011

(3)The Municipal Returning Officer shall provide the Presiding Officer of the polling station at which such adjourned poll is held with the sealed packets containing the marked copy of the electoral roll, required number of ballot papers and a new ballot box/electronic voting machine.