Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955 5. Ejectment of sub-tenants. - In a suit for ejectment of a tenant on the ground specified in clause (iii) of Section 3, the person holding from him shall also be made a party.
