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[Cites 0, Cited by 25] [Entire Act]

Union of India - Section

Section 12 in The Port Rules for the Port Of Visakhapatnam

12.

Admission to the enclosed Port Premises shall ordinarily be regulated by means of tickets, licenses or badges which shall on application be issued by the Traffic Manager to such of the Public as have business to transact within the premises in somewise connected with the purposes, services or works of the port.