Section 4(1)(f) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

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State of Meghalaya - Subsection

Section 4(1)(f) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(f)bring a special report along with the budget giving details of the number of employees in the Government, Public sector undertakings and aided institutions related salaries :

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State of Meghalaya - Subsection

Section 4(1)(f) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006