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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(34) in Indian Institute of Teacher Education, Gujarat Act, 2010

(34)to consult and obtain concurrence of the various bodies in respect of recognition and accreditation granted by the statutory boards and Universities for the purpose of arriving at equivalence of the course, programmes and evaluation system established by it with the existing standards of education; and