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State of Karnataka - Section

Section 9 in The Karnataka State Higher Education Council Act, 2010

9. Term of the Council.

- The term of the Council shall be for a period of five years. The Government shall re-constitute the Council once in every five years:Provided that in the event of delay in the constitution of the new Council, the existing Council may continue for a period of six months from the date of expiry of the term or till the reconstitution of new council whichever is earlier.