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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in Central Council of Homoeopathy (General) Regulations, 2018

(h)"Registrar" or "Secretary" means the Registrar of the Central Council appointed under clause (a) of section 11, also acting as the Secretary of the Central Council;