Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(3)] [Section 96] [Entire Act] State of Haryana - Subsection Section 96(3)(a) in The Haryana Canal and Drainage Rules, 1976 (a)at the office of the officer giving or making the same in such manner that such notice shall be assessible to the public;