Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 45I] [Entire Act] Union of India - Subsection Section 45I(e) in The Reserve Bank of India Act, 1934 (e)“non-banking institution” means a company, corporation, or co-operative society;
