Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in The Rajasthan Indian Medicine Act, 1953 24. Payment of expenses. (1)There shall be paid to the Chairman and members such travelling and other expense, as may be prescribed.(2)No Chairman or member shall receive any pay or special pay.
