Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 82 in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 82. Power of High Court to make rules. - The High Court may make rules consistent with this Act as to all proceedings before the Court under this Act.
