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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(p) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(p)filling in of disused wells, unsanitary ponds, Pools ditches and pits and conversion of step wells into sanitary wells;