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State of Rajasthan - Section

Section 48 in Rajasthan Co-operative Societies Rules, 2003

48. Additional conditions for raising funds by societies.

— The Registrar may, by general or special order, lay down such additional conditions as he deems fit, subject to which and the extent upto which any society or class of societies may receive deposits, issue debentures or raise loans from any creditor other than a Central Bank.