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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 63(a) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(a)no court shall take congizance of an offence punishable under this Act except upon a complaint in writing, made by the controller or any other officer authorised in this behalf by the controller by general or special order;