Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 400] [Entire Act] State of Uttar Pradesh - Subsection Section 400(5) in The General Rules (Civil), 1957 (5)Register of Miscellaneous Judicial Cases not relating to suit or other cases (Form No. 70), a list of which is printed on the form in the appendix;
