Section 1 in The Goa Information Technology Development Rules, 2011
1.
(164)/2009/DOIT/GITDC. - In exercise of the powers conferred by sub-sections (1) and (2) of section 51 of the Goa Information Technology Development Act, 2007 (Goa Act 10 of 2007) and all other powers enabling it in this behalf, the Government of Goa hereby makes the following rules, namely:-
