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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(1) in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

(1)The holders of posts specified in second column of First Schedule shall be entitled to scales of pay specified in fourth column of the said Schedule.