Supreme Court - Daily Orders
Principal Commissioner Of Income Tax. 6 vs M/S I Ven Interactive Ltd. on 10 July, 2019
Bench: Uday Umesh Lalit, Sanjiv Khanna
ITEM NO.13 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3530/2019
(Arising out of impugned final judgment and order dated 27-06-2018
in ITA No. 94/2016 passed by the High Court Of Judicature At
Bombay)
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Petitioner(s)
VERSUS
M/S I-VEN INTERACTIVE LTD. Respondent(s)
Date : 10-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. Tara Chandra Sharma, Adv.
Mr. H.R. Rao, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. K.R. Sasiprabhu, AOR
Mr. Vishnu Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In terms of the letter circulated by learned counsel for the Respondent, adjourned.
List the matter on 24.07.2019.
(GULSHAN KUMAR ARORA) (SUMAN JAIN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2019.07.13
12:45:15 IST
Reason: