Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 25 in The Punjab School Education Board Travelling Allowance Regulations

25.

Unless specially permitted by the Chairman, no person whose ordinary place of residence is the same as the place of Board's business or duty shall be entitled to T.A. and D.A., if he comes from an out-station to attend the Board's business or to a place of duty at that place.