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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Uttar Pradesh - Subsection

Section 202(iii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(iii)Where there is likelihood of flooding or water rushing into a tunnel during a tunneling work, arrangements are made for immediate starting of water pumps to take out water of such flooding or water rushing and for giving alert signals to the building workers and other persons to keep them away from danger;