Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(4)(b) in The Rajasthan Police Act, 2007

(b)a criminal case has been registered and is pending against him;