Section 47(1)(b) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

(b)lands coming into possession of the Bhumi Prabandhak Samiti under Section 194 or under any other provision of U.P.Z.A. & L.R. Act;

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