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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

(1)In the matters of discipline, punishment and appeal, in respect of the members of the Service, the Punjab Civil Services (Punishment and Appeal) Rules, 1970, shall be followed.