Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] Bengal Presidency - Subsection Section 96(h) in The Calcutta Port Rules, 1943 (h)that the boat is, at all times, moved so as to keep a free navigable channel for sea-going vessels.
