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[Cites 0, Cited by 0] [Section 16] [Entire Act]

UT Ladakh - Subsection

Section 16(6) in The University of Ladakh Act, 2018

(6)The Controller of Examinations of the Cluster University shall, in the execution of his duties, be subject to the immediate direction and control of the Vice-Chancellor of the Cluster University and shall render such assistance to the Vice-Chancellor as may be required by him in the performance of his official duties.