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State of Chattisgarh - Section

Section 72 in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

72. Functions of Chief Executive Officer and Secretary.

- The functions of Secretary of a Gram Panchayat, Chief Executive Officer of Janpad Panchayat and Chief Executive Officer of Zila Panchayat shall be such as may be prescribed.